Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Jharkhand - Subsection Section 23(18) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (18)The Committee shall conduct monthly inspection of the foster families or foster care givers in Form 35 to check the well-being of the child.
