Delhi High Court - Orders
Pepsico India Holdings Pvt. Ltd vs Facebook, Inc. & Ors on 21 January, 2019
Author: J.R. Midha
Bench: J.R. Midha
$~O-14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 291/2018, I.A. 7966/2018, 12275/2018, 16988/2018,
17291/2018, 54/2019 & 622-24/2019
PEPSICO INDIA HOLDINGS PVT. LTD. ..... Plaintiff
Through : Mr. Dheeraj Nair,
Mr. Manish Jha and
Ms. Shruti Dass, Advs.
versus
FACEBOOK, INC. & ORS. ..... Defendants
Through : Mr. Tejas Karia,
Ms. Richa Srivastava and
Mr. Shijo George, Advs. for
D-1,2, & 5.
Mr. Ankit Relan, Ms. Ekta Sharma
and Ms. Kavya, Advs, for D-3&4.
Mr. Saransh Jain and Ms. Sriparna D.
Choudhary, Advs. for D-6&7.
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 21.01.2019 I.A. Nos.622-24/2019 Issue notice. Learned counsel for the plaintiff accepts notice. Let the copy of these applications be furnished to counsel for the plaintiff during the course of the day.
Reply to the applications be filed within four weeks. List these applications for consideration on 16th April, 2019. Interim order to continue.
J.R. MIDHA, J.
JANUARY 21, 2019 mk