Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Maharashtra - Subsection Section 36(2)(f) in The Maharashtra Acupuncture System of Therapy Act, 2015 (f)any other matter for which power to make regulations is conferred expressly or by implication on the Council by this Act.