Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(1) in Bihar Value Added Tax Rules, 2005

(1)I/We have examined the records, accounts and invoices/bills maintained by M/s ............................................................................................................................... (specify name and address) bearing Taxpayer Identification Number ...............................................;