Rajasthan High Court - Jodhpur
Gokul Singh Jhala vs Sanwar Mal Verma on 16 April, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 1418/2018
Gokul Singh Jhala
----Petitioner
Versus
Sanwar Mal Verma
----Respondent
For Petitioner(s) : Mr. Devendra Soni.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 16/04/2019 Issue notice to the respondent No.2 to show cause as to why proceedings for non-compliance of order passed by this Court be not initiated against him, returnable within a period of three weeks.
(ARUN BHANSALI),J 100-Rmathur/-
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