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Rajasthan High Court - Jodhpur

Gokul Singh Jhala vs Sanwar Mal Verma on 16 April, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                   S.B. Writ Contempt No. 1418/2018

                                   Gokul Singh Jhala
                                                                                                     ----Petitioner
                                                                      Versus
                                   Sanwar Mal Verma
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Devendra Soni.
                                   For Respondent(s)        :



                                               HON'BLE MR. JUSTICE ARUN BHANSALI

Order 16/04/2019 Issue notice to the respondent No.2 to show cause as to why proceedings for non-compliance of order passed by this Court be not initiated against him, returnable within a period of three weeks.

(ARUN BHANSALI),J 100-Rmathur/-

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