Section 5A in The U.P. Wood Based Industries (Establishment and Regulation) Rules, 1978
5A. Relocation of Wood Based Industries.
- Any person desiring to relocate any wood based industry shall give an application to the Divisional Forest Officer or equivalent officer concerned in regard to relocation. Divisional Forest Officer or equivalent officer as the case may be on the receipt of an application shall give his comments to Conservator of Forests/Zonal Chief Conservator of Forests who may submit the application along with his comments to the State Level Committee, which may enquire, or if it deems right may allow relocation of wood based industry from one place to another.
