Section 16 in Chhattisgarh Lok Aayog Adhiniyam, 2002
16. Lok Aayog to make suggestions.
- The Lok Aayog, it in the discharge of its functions under this Adhiniyam, notices a practice or procedure which in its opinion affords an opportunity for corruption or mal-administration, it may bring to the notice of the Government and may suggest such improvement in the said practice or procedure as it may deem fit.
