Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 2 in Bihar Land Mutation Rules, 2012

2. Definitions

- In these rules unless there is anything repugnant in the subject or context, definitions of words given in Section-2 of the Bihar Land Mutation Act, 2011 shall also be applied for the same words used in the Bihar Land Mutation Rules, 2012.Chapter-II Process of filing Mutation Petitions