Allahabad High Court
Arvind Mishra vs Sri Ramit Sharma, Police Commissioner ... on 1 May, 2023
Author: Rohit Ranjan Agarwal
Bench: Rohit Ranjan Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1058 of 2023 Applicant :- Arvind Mishra Opposite Party :- Sri Ramit Sharma, Police Commissioner And Another Counsel for Applicant :- Surya Pratap Singh Parmar,Om Prakash Mishra Hon'ble Rohit Ranjan Agarwal,J.
Instructions have come, which are taken on record.
Sri P.K.Giri, learned Additional Chief Standing Counsel states that investigation has been completed by the opposite party on 11.3.2023 and final report has been filed before the Court concerned on 19.4.2023.
In view of the said fact, as the order of writ petition has been complied with, the contempt application is dismissed.
Order Date :- 1.5.2023 Kushal