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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(1) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(1)Tree tax and Tree Owner's rent shall be at the following rates shown in the table:-
Sl.No. Variety of Excise tree Tree tax Tree Owners Rent per tree
1 2 3 4
    Rs. Rs.
1. Sendhi (Date) 15.00 15.00
2. Palmyrah (Toddy) 18.00 18.00
3. Date Palm ( Khajoor) 28.00 28.00
4. Sago 34.00 34.00
5. Coconut 28.00 28.00