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State of Assam - Section

Section 323 in Assam Excise Rules, 1945

323. Closure of licensed premises on approach of troops.

- Premises licensed for the vend of country liquor and foreign liquor (except hotels, dak bungalows and restaurants) which are on the line of march of troops shall be closed on the requisition of the officer-in-command during the passage of Indian troops.This rule may, if and when considered necessary be extended by the Collector to hotels, dak bungalows and restaurants so far as regards the sale of liquor therein is concerned.