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[Cites 0, Cited by 0] [Section 156(1)] [Section 156] [Entire Act]

State of West Bengal - Subsection

Section 156(1)(b) in The Asansol Municipal Corporation Act, 1990.

(b)unfiltered water for the purpose of street-watering, flushing of municipal drains, public privy and urinals, gully pits and