Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in The National Mineral Exploration Trust Rules, 2015

(1)The annual plan and the annual budget shall be laid before the Governing Body for its approval thirty days before the beginning of each financial year.