Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 1 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

1. Short title-Rules for Homes & Shelters.

- These rules shall be called -
(a)"Rules for Homes and Shelters"
(b)These rules shall apply to all Homes and Shelters established by the Social Welfare Department, under the Moral and Social Hygiene and After care Programmes.
(c)These shall come into force with effect from the date of their publication in the Rajasthan Rajpatra.