Punjab-Haryana High Court
S.S. Bida And R.K. Singla vs State Of Haryana Through The Financial ... on 11 March, 2003
Author: Mehtab S. Gill
Bench: Mehtab S. Gill
ORDER Mehtab S. Gill, J.
1. For order see Civil Writ Petition No. 6278 of 2001 decided today.