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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(c) in U.P. Indian Medical Institutions (Acquisition and Miscellaneous Provisions) Act, 1982

(c)receive any donation, subscription or fee (by whatever name called) in respect of any institution imparting instruction in such system of medicine;