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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(13) in Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993

(13)"Pirated Cassette holder" means a person who possesses the cassette or VCD or DVD which was made against the copyright in relation to a cinematograph film or a record embodying any part of sound track associated with the film;