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[Cites 0, Cited by 0] [Section 169(1)] [Section 169] [Entire Act]

State of Uttarakhand - Subsection

Section 169(1)(v) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(v)List of tools for checking repairing and improving the engine of the vehicle that emits the pollutant in excess of prescribed standard.