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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(1)(ii) in Tamil Nadu Lokayukta Rules, 2018

(ii)other remedies are available to the complainant and in the circumstance of the case it would be more proper for the complainant to avail of such remedies.