Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(2)(h) in Kerala Building Tax Act, 1975

(h)the form of application under section12 or section 13 or section14;