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[Cites 0, Cited by 19]

Rajasthan High Court - Jodhpur

Ladu Lal Hiran And Ors vs State Of Rajasthan And Ors on 10 August, 2018

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
                  S.B. Civil Writ No. 5354/2018

Ladu Lal Hiran And Ors.
                                                    ----Petitioner
                              Versus
State Of Rajasthan And Ors.
                                                  ----Respondent
                          Connected With
1. S.B. Civil Writ No. 8943/2018
2. S.B. Civil Writ No. 8899/2018
3. S.B. Civil Writ No. 7743/2018
4. S.B. Civil Writ No. 7742/2018
5. S.B. Civil Writ No. 7740/2018
6. S.B. Civil Writ No. 7744/2018
7. S.B. Civil Writ No. 9476/2018
8. S.B. Civil Writ No. 8923/2018
9. S.B. Civil Writ No. 7001/2018
10. S.B. Civil Writ No. 10336/2018
11. S.B. Civil Writ No. 9739/2018
12. S.B. Civil Writ No. 9526/2018
13. S.B. Civil Writ No. 9533/2018
14. S.B. Civil Writ No. 8949/2018
15. S.B. Civil Writ No. 5841/2018
16. S.B. Civil Writ No. 4996/2018
17. S.B. Civil Writ No. 5638/2018
18. S.B. Civil Writ No. 5869/2018
19. S.B. Civil Writ No. 5831/2018
20. S.B. Civil Writ No. 6682/2018
21. S.B. Civil Writ No. 7088/2018
22. S.B. Civil Writ No. 5567/2018
23. S.B. Civil Writ No. 7044/2018
24. S.B. Civil Writ No. 8940/2018
25. S.B. Civil Writ No. 2106/2018
26. S.B. Civil Writ No. 5535/2018
27. S.B. Civil Writ No. 5868/2018
28. S.B. Civil Writ No. 6416/2018
29. S.B. Civil Writ No. 6732/2018
                                                            (2 of 2)                         [CW-5354/2018]

                                   30. S.B. Civil Writ No. 7647/2018
                                   31. S.B. Civil Writ No. 7732/2018
                                   32. S.B. Civil Writ No. 7042/2018
                                   33. S.B. Civil Writ No. 8944/2018
                                   34. S.B. Civil Writ No. 8901/2018
                                   35. S.B. Civil Writ No. 8902/2018
                                   36. S.B. Civil Writ No. 7737/2018
                                   37. S.B. Civil Writ No. 7739/2018
                                   38. S.B. Civil Writ No. 7746/2018
                                   39. S.B. Civil Writ No. 7741/2018
                                   40. S.B. Civil Writ No. 7738/2018
                                   41. S.B. Civil Writ No. 7200/2018
                                   42. S.B. Civil Writ No. 10365/2018
                                   43. S.B. Civil Writ No. 9085/2018
                                   44. S.B. Civil Writ No. 9734/2018
                                   45. S.B. Civil Writ No. 9244/2018
                                   46. S.B. Civil Writ No. 8937/2018


                                   For Petitioner(s)        :   Mr.Vikas Balia, Mr.Dhanesh Saraswat.
                                   For Respondent(s)        :   Mr.Anil Bhansali, Mr.Sanjeet Purohit,
                                                                Mr.Vipul Singhvi, Mr.Rishabh Tayal.



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 10/08/2018 Mr.Rishabh Tayal assistant to Mr.K.L. Thakur, AAG appears for the State Government ; Mr.Anil Bhansali appears for Secretary, Finance Department, Government of Rajasthan ; Mr.Sanjeet Purohit & Mr.Vipul Singhvi appears for Finance Department, Union of India in all these writ petitions.

List all these matters on 28.8.2018, as prayed.

(Dr. PUSHPENDRA SINGH BHATI), J.

S.Phophaliya/-

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