Supreme Court - Daily Orders
Vishnu Bhagwan Gupta vs State Of Rajasthan on 8 October, 2014
Author: Dipak Misra
Bench: Dipak Misra
ITEM NO.16 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)....../2014
CRL.M.P. No.19445/2014
(Arising out of impugned final judgment and order dated 13/03/2014
in CRL.M.P. No.2007/2012 passed by the High Court Of Rajasthan At
Jaipur)
VISHNU BHAGWAN GUPTA & ANR. Petitioner(s)
VERSUS
STATE OF RAJASTHAN Respondent(s)
CRL.M.P.19445/2014 (With c/delay in refiling SLP)
Date: 08/10/2014 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
[IN CHAMBER]
For Petitioner(s) Mr. Paban K. Sharma, Adv.
Mr. Himanshu Shekhar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
(Chetan Kumar) (Tapan Kumar Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by Chetan Kumar Date: 2014.10.09 18:23:01 IST Reason: