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Supreme Court - Daily Orders

Vishnu Bhagwan Gupta vs State Of Rajasthan on 8 October, 2014

Author: Dipak Misra

Bench: Dipak Misra

  ITEM NO.16                             COURT NO.7                 SECTION II

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)....../2014
                                    CRL.M.P. No.19445/2014

  (Arising out of impugned final judgment and order dated 13/03/2014
  in CRL.M.P. No.2007/2012 passed by the High Court Of Rajasthan At
  Jaipur)

  VISHNU BHAGWAN GUPTA & ANR.                                        Petitioner(s)

                                                VERSUS

  STATE OF RAJASTHAN                                                 Respondent(s)

  CRL.M.P.19445/2014 (With c/delay in refiling SLP)


  Date: 08/10/2014 This application was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE DIPAK MISRA
                                           [IN CHAMBER]


  For Petitioner(s)                Mr. Paban K. Sharma, Adv.
                                   Mr. Himanshu Shekhar, AOR

  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

(Chetan Kumar) (Tapan Kumar Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by Chetan Kumar Date: 2014.10.09 18:23:01 IST Reason: