Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(a) in Rajasthan Schools (Regulation of Collection of Fee) Act, 2013

(a)"company" means any body corporate and includes a trust, a firm, a society or other association of individuals, and