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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Bihar - Subsection

Section 69(4) in Management and Working of the Forests

(4)The Range Accounts should also be compared with the abstracts of entries in the Contractor's and Disburser's Ledger. (The Office Accountant may be entrusted to see that the abstract submitted to the Accountant General through the Conservator is a true copy of the entries in the Ledger itself, which is rather too bulky to send into camp.) If the range Accounts disagree with the entries in the Ledger Abstract, the Accountant must be called upon to explain, and the Range Officer at once addressed to make his accounts agree (should any sum, for instance, be disallowed).