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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3) in The Orissa Consumer Protection Rules, 1987

(3)The salary, honorarium, other allowances shall be defrayed out of the Consolidated Fund of the State Government. [The State Government may by notification enhance the salary or honorarium from time to time.