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Supreme Court - Daily Orders

Tanveer Iqbal vs Iqbal Khandey (Ias) . on 1 April, 2016

Bench: Jagdish Singh Khehar, C. Nagappan

     ITEM NO.5                              COURT NO.3                  SECTION XVIA


                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     CONMT.PET.(C) No.156/2016 IN SLP (c) No.26637/2014 @ SLP(C) Nos.
     26636-26637/2014

     TANVEER IQBAL                                                           Petitioner(s)

                                                    VERSUS

     IQBAL KHANDEY (IAS) & ORS.                                              Respondent(s)

     (With office report)

     Date : 01/04/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
                             HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                   Mr. P. D. Sharma, Adv.


     For Respondent(s)

                         Upon hearing the counsel the Court made the following
                                          O R D E R

Heard learned counsel for the petitioner. No case for contempt is made out. The contempt petition is accordingly dismissed.




         (SATISH KUMAR YADAV)                                             (RENUKA SADANA)
             AR-CUM-PS                                                      COURT MASTER




Signature Not Verified

Digitally signed by
SATISH KUMAR YADAV
Date: 2016.04.02
10:33:47 TLT
Reason: