Supreme Court - Daily Orders
Tanveer Iqbal vs Iqbal Khandey (Ias) . on 1 April, 2016
Bench: Jagdish Singh Khehar, C. Nagappan
ITEM NO.5 COURT NO.3 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No.156/2016 IN SLP (c) No.26637/2014 @ SLP(C) Nos.
26636-26637/2014
TANVEER IQBAL Petitioner(s)
VERSUS
IQBAL KHANDEY (IAS) & ORS. Respondent(s)
(With office report)
Date : 01/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. P. D. Sharma, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. No case for contempt is made out. The contempt petition is accordingly dismissed.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2016.04.02
10:33:47 TLT
Reason: