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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(7) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

(7)"Cooperatives Act" means the Jammu and Kashmir Self-Reliant Cooperatives Act, [1999] [Pl. see 'Errata' issued on 8-3-2000.];