Delhi High Court - Orders
Directorate Of Enforcement Thr. ... vs Robert Vadra on 18 September, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2832/2019
DIRECTORATE OF ENFORCEMENT
THR. ASSISTANT DIRECTOR ..... Petitioner
Through: Mr. Zoheb Hossain, Spl. Counsel for
ED with Mr. Anupam Sharma, Mr.
Vivek Gurnami, Mr. Kavish, Mr.
Kartik Sabharwal, Advocates
versus
ROBERT VADRA ..... Respondent
Through: Mr. Suman Jyoti Khaitan, Mr. Prateek
Chadha, Mr. Faraz Khan, Mr. Shyam
Tabrez, Mr. Vikas Kumar, Mr. Ayush
Kapur, Advocates
M.No.9999294997
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 18.09.2023 [Through Hybrid Mode] The counsel for the respondent stated that the additional affidavit on behalf of the petitioner is received only yesterday and seeks two weeks' time to file the reply.
Let the same be filed within two weeks with advance copy to the Special Counsel for the petitioner.
List on 20.10.2023.
DR. SUDHIR KUMAR JAIN, J SEPTEMBER 18, 2023/j This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 21:58:23