Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Jharkhand - Subsection

Section 49(b) in Bihar Education Code, 1961

(b)sanction of travelling allowance of non-official members of committees, etc., appointed by the State Government with regard to educational matters;