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[Cites 0, Cited by 0] [Section 232] [Entire Act]

Union of India - Subsection

Section 232(7) in The Navy (Pension) Regulations, 1964

(7)Any other period of service to the extent and subject to the conditions specified in this behalf by the Central Government.Qualifying Service For Pension-Officers Of The Branch ListThe following periods of service qualify for pension: