Punjab-Haryana High Court
Lajjya Devi And Others vs State Of Punjab And Another on 30 January, 2009
Author: Mohinder Pal
Bench: Mohinder Pal
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Crl. Misc. NO.M-809 of 2009
DATE OF DECISION: 30.01.2009
Lajjya Devi and others
...PETITIONERS
VS.
State of Punjab and another
...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE MOHINDER PAL
PRESENT: Mr.R.L.Sharma, Advocate
for the petitioners.
Mr.Sudhir Nehra, Additional Advocate General, Punjab
for the respondent-State.
Mr.Arvind Mittal, Advocate
for respondent No.2.
MOHINDER PAL, J.(Oral)
Learned counsel for the petitioners prays that he may be allowed to withdraw the present petition.
Dismissed as withdrawn.
January 30, 2008 ( MOHINDER PAL )
jt JUDGE