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Punjab-Haryana High Court

Lajjya Devi And Others vs State Of Punjab And Another on 30 January, 2009

Author: Mohinder Pal

Bench: Mohinder Pal

           IN THE HIGH COURT OF PUNJAB & HARYANA AT
                         CHANDIGARH


                         Crl. Misc. NO.M-809 of 2009
                         DATE OF DECISION: 30.01.2009


Lajjya Devi and others

                                     ...PETITIONERS


VS.


State of Punjab and another


                                     ...RESPONDENTS



CORAM:             HON'BLE MR. JUSTICE MOHINDER PAL


PRESENT:           Mr.R.L.Sharma, Advocate
                   for the petitioners.

                   Mr.Sudhir Nehra, Additional Advocate General, Punjab
                   for the respondent-State.

                   Mr.Arvind Mittal, Advocate
                   for respondent No.2.

MOHINDER PAL, J.(Oral)

Learned counsel for the petitioners prays that he may be allowed to withdraw the present petition.

Dismissed as withdrawn.



January 30, 2008                             ( MOHINDER PAL )
      jt                                           JUDGE