Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act] UT Chandigarh - Subsection Section 48(4)(b) in The Punjab Value Added Tax Act, 2005 (b)to afford him the necessary facility to check or verify the stock or other things, which may be found therein; and