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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(4)(i) in The Orissa Town Planning and Improvement Trust Act, 1956

(i)shall forthwith provide some other reasonable means of access for the use of persons who were entitled to use such street square or part as a means of access to any property or place; and