Section 100 in Gujarat State Council for Physiotherapy Rules, 2013
100. Annual Accounts of Audit.
- The annual accounts of the Council shall be prepared by the Registrar under the direction of the Executive Committee. The accounts shall be audited by Examiner, Gujarat Law Fund Audit, as soon as possible after the closing of each financial year. The Council shall take further action under sub-Section (3) of Section 31 of the Act.
