Supreme Court - Daily Orders
A.P.Power Coordination Commit. vs M/S Lanco Kondapalli Power Ltd. on 1 September, 2015
Bench: Vikramajit Sen, Shiva Kirti Singh
1
ITEM NO.101 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6036/2012
A.P.POWER COORDINATION COMMIT.& ORS. Appellant(s)
VERSUS
M/S LANCO KONDAPALLI POWER LTD.& ANR. Respondent(s)
(With appln.(s) for ex-parte stay and permission to file
Additional documents andstay and office report)
WITH
C.A. No. 6061/2012
(With appln.(s) for ex-parte stay and Office Report)
C.A. No. 6138/2012
(With appln.(s) for bring on record the subsequent
events/directions and Office Report)
SLP(C) No. 28634/2012
(With Office Report)
C.A. No. 9304/2013
(With Office Report)
Date : 01/09/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Appellant(s) Mr. V. Giri, Sr. Adv.
Mr. A. Subba Rao,Adv.
Mr. M. Vohra, Adv.
Ms. S Shankar, Adv.
Mr. K.l.D.S. Vinober, Adv.
Mr. P. Siva Rao, Adv.
For Respondent(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. Jayant Bhushan, Sr. Adv.
Signature Not Verified
Mr. Sakya Singha Chaudhuri,Adv.
Mr. Avijeet Lala, Adv.
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.09.01
16:48:41 IST
Reason: Ms. Kanika Chugh, Adv.
Mrs. D. Bharathi Reddy,Adv.
Mr. Shivam Khandekar, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Leave granted in SLP(C) No. 28634 of 2012.
Mr. V. Giri, learned Senior counsel for the Appellants started his arguments at 10.40 a.m. and was still on his legs when the Court rose for the day, leaving the matters part heard.
For further arguments, list tomorrow i.e. on 02.09.2015 as part heard.
(NEELAM GULATI) (SAROJ SAINI)
COURT MASTER COURT MASTER