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Supreme Court - Daily Orders

A.P.Power Coordination Commit. vs M/S Lanco Kondapalli Power Ltd. on 1 September, 2015

Bench: Vikramajit Sen, Shiva Kirti Singh

                                                     1


     ITEM NO.101                              COURT NO.12               SECTION XVII

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).    6036/2012

     A.P.POWER COORDINATION COMMIT.& ORS.                              Appellant(s)

                                                    VERSUS

     M/S LANCO KONDAPALLI POWER LTD.& ANR.                             Respondent(s)

     (With appln.(s) for ex-parte stay and           permission                to     file
     Additional documents andstay and office report)

     WITH
     C.A. No. 6061/2012
     (With appln.(s) for ex-parte stay and Office Report)

      C.A. No. 6138/2012
     (With appln.(s) for bring on record the subsequent
     events/directions and Office Report)

      SLP(C) No. 28634/2012
     (With Office Report)

      C.A. No. 9304/2013
     (With Office Report)

     Date : 01/09/2015 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                         HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Appellant(s)                  Mr.   V. Giri, Sr. Adv.
                                       Mr.   A. Subba Rao,Adv.
                                       Mr.   M. Vohra, Adv.
                                       Ms.   S Shankar, Adv.
                                       Mr.   K.l.D.S. Vinober, Adv.
                                       Mr.   P. Siva Rao, Adv.

     For Respondent(s)                 Mr.   C.A. Sundaram, Sr. Adv.
                                       Mr.   Jayant Bhushan, Sr. Adv.
Signature Not Verified
                                       Mr.   Sakya Singha Chaudhuri,Adv.
                                       Mr.   Avijeet Lala, Adv.
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.09.01
16:48:41 IST
Reason:                                Ms.   Kanika Chugh, Adv.

                                       Mrs. D. Bharathi Reddy,Adv.
                                       Mr. Shivam Khandekar, Adv.
                            2




     UPON hearing the counsel the Court made the following
                      O R D E R

Leave granted in SLP(C) No. 28634 of 2012.

Mr. V. Giri, learned Senior counsel for the Appellants started his arguments at 10.40 a.m. and was still on his legs when the Court rose for the day, leaving the matters part heard.

For further arguments, list tomorrow i.e. on 02.09.2015 as part heard.




   (NEELAM GULATI)                      (SAROJ SAINI)
    COURT MASTER                         COURT MASTER