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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17A(a) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

(a)vehicle tanks, dispensing pumps, weigh-bridges, dorman platform machines and such other weight or measure which cannot, and should not be moved from its location;