Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 43 in The Rajasthan Workmen's Compensation Rules, 1960

43. Apportionment of compensation among dependants.

- The provisions of this Part, except those contained in Rules 26, 27 & 39 shall, as for as may be, apply in the case of any proceedings relating to the apportionment of compensation among dependants of a deceased workman.