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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in Tamil Nadu State Commission for Women Act, 2008

(1)The Commission may, for the purpose of conducting investigation under this Act, utilize the services of -
(a)any other officer or investigating agency of the State Government; .or
(b)any other person.