Uttarakhand High Court
S. S. M. Engineers Pvt Ltd vs Oriental Bank Of Commerce & Others on 10 December, 2014
Author: K.M. Joseph
Bench: K.M. Joseph, V.K. Bist
SPA No. 638 of 2014 Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist, J.
Mr. Rakesh Thapliyal, Advocate for the appellant.
Mr. Ashish Joshi, Advocate for the respondents.
Counter affidavit, if any, be filed on behalf of the respondent Bank within a period of ten days from today.
List on 22nd December, 2014. Interim order is extended till the next date of listing.
(V.K. Bist, J.) (K.M. Joseph, C.J.) 10.12.2014 10.12.2014 P. Singh