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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(v) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(v)'Dealer' means a person, an association of persons a firm or any agency who/which is engaged in the manufacturing selling or/and distribution, by whatever, compounded cattle feed, concentrates or mineral mixtures and includes, a Director or a Proprietor or manager by whatever name is called, who is responsible to run the aforesaid trade: