Supreme Court - Daily Orders
M/S Sravanthi Energy Pvt. Ltd vs Gail (India) Limited on 26 March, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
CA Nos. 7467-7468/2021 etc.
ITEM NO.14 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 7467-7468/2021
M/S SRAVANTHI ENERGY PVT. LTD. Appellant(s)
VERSUS
GAIL (INDIA) LIMITED & ANR. Respondent(s)
(IA No. 20782/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
160493/2021 - EX-PARTE STAY, IA No. 32985/2025 –
INTERVENTION/IMPLEADMENT, IA No. 162072/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 160494/2021 -
PERMISSION TO FILE LENGTHY LIST OF DATES and IA No. 32990/2025 -
VACATING STAY)
WITH
SLP(C) No. 1151/2022 (XVII)
(IA No. 62781/2024 - APPLICATION FOR VACATION OF INTERIM ORDER, IA
No. 156785/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 104308/2022 – INTERVENTION/IMPLEADMENT, IA No.
157123/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 157120/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No. 156783/2021 -
PERMISSION TO FILE PETITION (SLP/TP/WP/..))
SLP(C) No. 3242/2022 (XVII)
(IA No. 26781/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 1340/2022 (XVII)
(IA No. 23604/2022 - APPLICATION FOR PERMISSION and IA No.
22982/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 26-03-2025 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) :
Signature Not Verified Mr. Nidhesh Gupta, Sr. Adv. (N/P)
Digitally signed by
Deepak Guglani
Date: 2025.03.29
Mr. Devesh Tripathi, Adv.
14:37:15 IST
Reason: Ms. Pragya Agrawal, Adv.
Ms. Nabeena N Alikadli, Adv.
Mr. Mohd Faraz Anees, AOR
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CA Nos. 7467-7468/2021 etc.
Mr. Piyush Joshi, Adv.
Ms. Sumiti Yadav, Adv.
Mr. Mukeshwar Nath Dubey, Adv.
Mr. Karitk Vashisht, Adv.
Mr. Ajay Kumar, Adv.
Mr. Shantanu Shandilya, Adv.
Ms. Epsita Agastya, Adv.
Mr. Divesh, Adv.
Mr. Anand, Adv.
Mr. Shivendu Sharma, Adv.
Mr. Parag P. Tripathi, Sr. Adv.
Mr. Piyush Joshi, Adv.
Ms. Sumiti Yadava, Adv.
Ms. Meghna Sengupta, Adv.
Mr. Vatsla Bhatia, Adv.
Ms. Ayushi Chaurasia, Adv.
Ms. Sonakshi Malhan, AOR
For Respondent(s) :
Mr. Tushar Mehta, S.G. (N/P)
Mr. K.M. Nataraj, A.S.G.
Mr. Yoginder Handoo, AOR
Ms. Nikita Cappor, Adv.
Mr. Ashwin Kataria, Adv.
Mr. Garvit Solanki, Adv.
Ms. Preeti Gupta, AOR
Mr. Rajat Navet, Adv.
Mr. Kushagra Pandit, Adv.
Mr. Pradeep Kumar Bakshi, AOR
Ms. Aishwarya Bhati, A.S.G. (N/P)
Ms. Sakie Jakharia, AOR
Mr. Kartikey Joshi, Adv.
Mr. Suyash Gaur, Adv.
Ms. Sanskriti Bharadwaj, Adv.
Ms. Harshita Tomar, Adv.
Ms. Ishita Ahuja, Adv.
Mr. R. Venkataramani, A.G. (N/P)
Mr. Tushar Mehta, S.G. (N/P)
Mr. K.M. Nataraj, A.S.G.
Mr. Kanu Agrawal, Adv.
Mr. Siddhant Kohli, Adv.
Mr. Mayank Pandey, Adv.
Mr. Ketan Paul, Adv.
Mrs. Rajeshwari Shankar, Adv.
Mr. Chitvan Singhal, Adv.
Dr. N. Visakamurthy, AOR
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CA Nos. 7467-7468/2021 etc.
Mr. Amrish Kumar, AOR
Mr. Chandra Prakash, Adv.
M/s. D.S.K. Legal, AOR
Mr. Parag P. Tripathi, Sr. Adv.
Mr. Piyush Joshi, Adv.
Ms. Sumiti Yadava, Adv.
Ms. Meghna Sengupta, Adv.
Mr. Vatsla Bhatia, Adv.
Ms. Ayushi Chaurasia, Adv.
Ms. Sonakshi Malhan, AOR
UPON hearing the counsel, the Court made the following
O R D E R
List before the Bench presided over by Hon’ble Ms. Justice B.V. Nagarathna in the week commencing 14.04.2025.
(DEEPAK GUGLANI) (R.S. NARAYANAN)
AR-cum-PS ASSISTANT REGISTRAR
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