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Supreme Court - Daily Orders

M/S Sravanthi Energy Pvt. Ltd vs Gail (India) Limited on 26 March, 2025

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                                    CA Nos. 7467-7468/2021 etc.

     ITEM NO.14                            COURT NO.1                     SECTION XVII

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                                 Civil Appeal Nos. 7467-7468/2021

     M/S SRAVANTHI ENERGY PVT. LTD.                                 Appellant(s)

                                                VERSUS

     GAIL (INDIA) LIMITED & ANR.                                    Respondent(s)

     (IA No. 20782/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
     160493/2021    -    EX-PARTE   STAY,    IA   No.   32985/2025   –
     INTERVENTION/IMPLEADMENT, IA No. 162072/2021 - PERMISSION TO FILE
     ADDITIONAL   DOCUMENTS/FACTS/ANNEXURES,   IA  No.  160494/2021  -
     PERMISSION TO FILE LENGTHY LIST OF DATES and IA No. 32990/2025 -
     VACATING STAY)

     WITH

     SLP(C) No. 1151/2022 (XVII)
     (IA No. 62781/2024 - APPLICATION FOR VACATION OF INTERIM ORDER, IA
     No. 156785/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 104308/2022 – INTERVENTION/IMPLEADMENT, IA No.
     157123/2021      -      PERMISSION      TO     FILE     ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES, IA No. 157120/2021 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No. 156783/2021 -
     PERMISSION TO FILE PETITION (SLP/TP/WP/..))

     SLP(C) No. 3242/2022 (XVII)
     (IA No. 26781/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     C.A. No. 1340/2022 (XVII)
     (IA No. 23604/2022 - APPLICATION FOR PERMISSION and IA No.
     22982/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 26-03-2025 These matters were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE SANJAY KUMAR

     For Appellant(s) :
Signature Not Verified             Mr. Nidhesh Gupta, Sr. Adv. (N/P)
Digitally signed by
Deepak Guglani
Date: 2025.03.29
                                   Mr. Devesh Tripathi, Adv.
14:37:15 IST
Reason:                            Ms. Pragya Agrawal, Adv.
                                   Ms. Nabeena N Alikadli, Adv.
                                   Mr. Mohd Faraz Anees, AOR

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                                                        CA Nos. 7467-7468/2021 etc.

                      Mr. Piyush Joshi, Adv.
                      Ms. Sumiti Yadav, Adv.
                      Mr. Mukeshwar Nath Dubey, Adv.
                      Mr. Karitk Vashisht, Adv.
                      Mr. Ajay Kumar, Adv.
                      Mr. Shantanu Shandilya, Adv.
                      Ms. Epsita Agastya, Adv.
                      Mr. Divesh, Adv.
                      Mr. Anand, Adv.
                      Mr. Shivendu Sharma, Adv.

                      Mr. Parag P. Tripathi, Sr. Adv.
                      Mr. Piyush Joshi, Adv.
                      Ms. Sumiti Yadava, Adv.
                      Ms. Meghna Sengupta, Adv.
                      Mr. Vatsla Bhatia, Adv.
                      Ms. Ayushi Chaurasia, Adv.
                      Ms. Sonakshi Malhan, AOR
For Respondent(s) :
                      Mr. Tushar Mehta, S.G. (N/P)
                      Mr. K.M. Nataraj, A.S.G.
                      Mr. Yoginder Handoo, AOR
                      Ms. Nikita Cappor, Adv.
                      Mr. Ashwin Kataria, Adv.
                      Mr. Garvit Solanki, Adv.

                      Ms. Preeti Gupta, AOR
                      Mr. Rajat Navet, Adv.
                      Mr. Kushagra Pandit, Adv.

                      Mr. Pradeep Kumar Bakshi, AOR

                      Ms. Aishwarya Bhati, A.S.G. (N/P)
                      Ms. Sakie Jakharia, AOR
                      Mr. Kartikey Joshi, Adv.
                      Mr. Suyash Gaur, Adv.
                      Ms. Sanskriti Bharadwaj, Adv.
                      Ms. Harshita Tomar, Adv.
                      Ms. Ishita Ahuja, Adv.

                      Mr. R. Venkataramani, A.G. (N/P)
                      Mr. Tushar Mehta, S.G. (N/P)
                      Mr. K.M. Nataraj, A.S.G.
                      Mr. Kanu Agrawal, Adv.
                      Mr. Siddhant Kohli, Adv.
                      Mr. Mayank Pandey, Adv.
                      Mr. Ketan Paul, Adv.
                      Mrs. Rajeshwari Shankar, Adv.
                      Mr. Chitvan Singhal, Adv.
                      Dr. N. Visakamurthy, AOR


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                                                     CA Nos. 7467-7468/2021 etc.

                   Mr. Amrish Kumar, AOR

                   Mr. Chandra Prakash, Adv.
                   M/s. D.S.K. Legal, AOR

                   Mr. Parag P. Tripathi, Sr. Adv.
                   Mr. Piyush Joshi, Adv.
                   Ms. Sumiti Yadava, Adv.
                   Ms. Meghna Sengupta, Adv.
                   Mr. Vatsla Bhatia, Adv.
                   Ms. Ayushi Chaurasia, Adv.
                   Ms. Sonakshi Malhan, AOR

          UPON hearing the counsel, the Court made the following
                             O R D E R

List before the Bench presided over by Hon’ble Ms. Justice B.V. Nagarathna in the week commencing 14.04.2025.




(DEEPAK GUGLANI)                                 (R.S. NARAYANAN)
   AR-cum-PS                                   ASSISTANT REGISTRAR




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