Gujarat High Court
Parmanand Kanaiyalal Nimbark & vs A M C & 3 on 10 February, 2015
Author: Harsha Devani
Bench: Harsha Devani
C/FA/868/1989 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 868 of 1989
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PARMANAND KANAIYALAL NIMBARK & 1....Appellant(s)
Versus
A M C & 3....Defendant(s)
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Appearance:
MR ANSHIN H DESAI, ADVOCATE for the Appellant(s) No. 1-2
VIRAL K SHAH, ADVOCATE for the Appellant(s) No. 1-2
MR SATYAM Y CHHAYA, ADVOCATE for the Defendant(s) No. 1
DELETED for the RESPONDENT(s) No. 2-3
MR IM PANDYA, ADVOCATE for the Defendant(s) No. 4
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CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
Date : 10/02/2015
ORAL ORDER
Mr. Jigar Raval, learned advocate states that he has instructions to appear on behalf of the second respondent and prays for time. At his request, the matter is adjourned to 12 th February, 2015.
(HARSHA DEVANI, J.) zgs Page 1 of 1