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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(2)(r) in The Multi-State Co-Operative Societies Act, 2002

(r)the conditions under which profits may be distributed to the members of a multi-State co-operative society and the maximum rate of dividend which may be paid by the multi-State co-operative societies under section 63;