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[Section 3]
[Entire Act]
State of Goa - Subsection
Section 3(3) in The Goa, Daman and Diu Shops and Establishments Act, 1973
| Establishments | Period | ||
| (1) | (2) | ||
| (i) | Establishments existing on the date on which this Act comesinto force | Ninety days from the date on which the Act comes into force. | |
| (ii) | New Establishments | Ninety days from the date on which the establishmentcommences its work. |