Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1) in The Oil Mines Regulations, 2017

(1)The owner, agent or manager of a mine shall provide on every derrick or portable mast, a platform at least sixty centimetre wide on all sides of the crown block equipped on its outer edge with a two-rail railing at least one metre high and toe-board fifteen centimetre high.