Rajasthan High Court - Jodhpur
Dinesh Kumar vs Anand Kumar & Ors on 10 August, 2016
Author: Sandeep Mehta
Bench: Sandeep Mehta
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
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WRIT CONTEMPT (WCP) No. 650 of 2016
DINESH KUMAR
VS
ANAND KUMAR & ORS
Date of Order : 10.8.2016
HON'BLE MR. SANDEEP MEHTA,J.
MR. TANWAR SINGH RATHORE, for the Appellant / Petitioner
MR.VIKASH CHOUDHARY FOR MR. SS LADRECHA, AAG, for the
Respondent
ORDER
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Learned counsel for the respondents submits that the order dated 8.9.2015 passed by this Court, for non-compliance whereof the instant contempt petition was filed, has been complied with.
Learned counsel for the petitioner agrees to the said submission.
In view of the above, the contempt proceedings initiated against the respondents are dropped. Rule is discharged.
( SANDEEP MEHTA ),J.
S.Phophaliya