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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(b) in Rajasthan Control of Goondas Rules, 1975

(b)to observe the prohibition to restriction about possession or use by. him or any blunt or sharp edged wapon, or fire-arm; or any intoxicant liquor, or opium, Ganja, Charas or Bhang, or any explosive or inflamable article or aerated water bottles.