Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 3 in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971

3. Establishment of State Advisory Board.

- The State Government may, by notification in the Official Gazette, establish for the purposes of this Act a Board by the name of "the Maharashtra State Cotton Control Advisory Board."