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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(c) in Mizoram Cooperative Societies Act, 2006

(c)provide financial, technical and policy aid and assistance to co-operative and its members in order to reduce poverty, ensure equality, fairness and social progress, for a specified period to be determined by state legislature, which period in any case shall not exceed ten years;