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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(5) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(5)Such building or place shall have at least two main exits of not less than eight feet in height and not less than six feet in width. Where these exits are closed by doors, the doors shall be so made as to open outwards. Such exits shall be so arranged that they can be pushed open easily and at once from inside.